Income Tax Appellate Tribunal - Chennai
M/S. Nani Agro Foods Pvt Ltd., Erode vs Acit, Coimbatore on 9 March, 2018
आयकर अपील य अ धकरण, "ए'' यायपीठ, चे नई
IN THE INCOME-TAX APPELLATE TRIBUNAL 'A' BENCH, CHENNAI
ी अ ाहम पी. जॉज, लेखा सद य एवं ी धु वु आर.एल रे डी, या यक सद य के सम
Before Shri Abraham P. George, Accountant Member &
Shri Duvvuru RL Reddy, Judicial Member
M.P.No. 386/Chny/2017
[In I.T. (SS) A. No.165/Chny/2005]
Block Assessment Period:1997-98 to 2003-04 (upto 08.08.2002)
M/s. Nani Agro Foods Pvt. Ltd. The Asst. Commissioner of
32, Ottukaran Chinniah Street, Vs. Income Tax,
Erode-638 003. Central Circle-IV,
[PAN: AAACN6660Q] Coimbatore.
(अपीलाथ /Appellant) ( यथ /Respondent)
अपीलाथ क ओर से / Appellant by : Shri R.Vijayaraghavan, Advocate
यथ क ओर से/Respondent by : Shri AR.V.Sreenivasan, JCIT
सुनवाई क तार ख/ Date of he a ring : 09.03.2018
घोषणा क तार ख /Date of Pronoun cement : 09.03.2018
आदेश /O R D E R
PER DUVVURU RL REDDY, JUDICIAL MEMBER:
By means of present Miscellaneous Petition, the assessee seeks to recall the consolidated order passed by the Tribunal in I.T.(SS) A. No.165/Mds/2005 dated 24.05.2017 for the Block assessment period 1997- 98 to 2003-04 (up to 08.08.2002).
2. When the Miscellaneous Petition was taken up for hearing, the ld. Counsel for the assessee has sought for permission to withdraw the petition 2 M.P. No. 386 /Chny/2017 by making endorsement in the petition that "may be permitted to withdraw the Miscellaneous Petition". The ld. DR did not object to the above submissions of the ld. Counsel.
3. In view of the above submissions of the ld. Counsel for the assessee and there being no objection raised by the ld. DR, the Miscellaneous Petition filed by the assessee is dismissed as withdrawn.
4. In the result, the MP filed by the assessee is dismissed.
Order pronounced in the open Court on the 09th March, 2018 at Chennai.
Sd/- Sd/-
(ABRAHAM P. GEORGE) (DUVVURU RL REDDY)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Chennai, Dated, the 09.03.2018
Vm/-
आदेश क त ल प अ े षत/Copy to: 1. अपीलाथ /Appellant, 2. यथ /
Respondent, 3. आयकर आयु त (अपील)/CIT(A), 4. आयकर आयु त/CIT,
5. वभागीय त न ध/DR & 6. गाड फाईल/GF.