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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Uttarakhand - Subsection

Section 69(ix) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(ix)to publish annually at the close of the year, its progress report, balance sheet, and statement of assets and liabilities and send copies to each member of the Board as well as to the State Government;