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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Bombay Presidency - Subsection

Section 38(2)(iii) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(iii)in the case of category (d) he ceases to be subject to such physical or mental disability; and