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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988

12. Withdrawal of the case from the Special Tribunal.

- An application for withdrawal of a case pending before any Special Tribunal shall be made to the Court in the form of original petition accompanied by an affidavit stating the reasons for the withdrawal of the application. Notice of the withdrawal shall be served on the other side before presentation of the petition.