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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Madhya Pradesh - Subsection

Section 86(1)(a) in The M.P. Vanijyik Kar Niyam, 1995

(a)if the addressee is a dealer, on some conspicuous part of the dealer's office or the building in which the dealer's office is located or upon some conspicuous part of any place of the dealer's business last notified by the dealer; and