Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(f) in The Banking Regulation Act, 1949 (f)managing, selling and realising any property which may come into the possession of the company in satisfaction or part satisfaction of any of its claims;