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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Haryana - Subsection

Section 108(2)(a) in Haryana Urban Development Authority Act, 1977

(a)the summoning and holding of meetings of the Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.], the time and place where such meetings are to be held, the conduct of business at such meetings and the number of members necessary to form a quorum thereat;