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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1) in The West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.

(1)The Commissioner shall maintain every State-protected monument in respect of which the State Government has acquired any of the rights mentioned in section 4 or which the State Government has acquired under section 10.