Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204C] [Entire Act] State of Haryana - Subsection Section 204C(ii) in Punjab Jail Manual (ii)a person who has migrated from Pakistan with the intention of permanently settling in India under the Constitution; or,
