Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 196] [Entire Act]

Union of India - Subsection

Section 196(13) in The Coal Mines Regulations, 2011

(13)Blasting gelatin or other high explosives shall not be lighted in order to set fire to fuses.