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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(3)Accounting cum energy audit meters shall be read monthly by the STU and licensee in their respective area of supply and a copy of the readings will be supplied to all concerned. The Tele-metered data shall be retrieved from the communication port of the meter.