Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Assam - Subsection

Section 56(g) in Assam (Temporarily Settled Areas) Tenancy Act 1971

(g)if the rent is a gradually increasing rent, the time at which and the steps by which it increases;