Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Elster Instromet B.V vs Mrunal Gandhi on 19 August, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 ARBITRATION PETITION LODGING NO. 2584 OF 2023

 Mrunal Gandhi                                          ....PETITIONER
              V/S
 Elster-instromet B. V.                               ....RESPONDENT

WITH COMMERCIAL ARBITRATION PETITION NO. 25 OF 2021 Elster Instromet B.v. ....PETITIONER V/S Mrunal Gandhi ....RESPONDENT Mr. Vikram Nankani, Senior Advocate a/w. Mr. Alok Jain, Mr. Ashish Rao, Ms. Ria Dalwani, Mr. Harshvardhan Nankani and Mr.Atharva Diwe i/by. Economic Laws Practice for Petitioner in CARBP/25/2021 and for Respondent No. 1 in ARBPL/2584/2023.

Mr. Darius Khambata, Senior Advocate a/w. Prachiti Shah and Ms. Bhavya Shah i/by. A & P Partners for Petitioner in ARBPL/2584/2023 and for Respondent in CARBP/25/2021. Mr. Zal Andhyarujina, Senior Advocate a/w. Mr. Karan Bhide, Ms. Prerna Gandhi and Mr. Anish Shahapurkar i/by. Ms. Prerna Gandhi for Respondent No. 3 in ARBPL/2584/2023.




        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 19th August, 2023




                                                                                    Page 1/2

::: Uploaded on - 19/08/2023                       ::: Downloaded on - 20/08/2023 07:26:07 :::
  P.C. :

Part Heard. Stand over to 21/08/2023 at 2.30 a.m./p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 19/08/2023 ::: Downloaded on - 20/08/2023 07:26:07 :::