Bombay High Court
Elster Instromet B.V vs Mrunal Gandhi on 19 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-6
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION LODGING NO. 2584 OF 2023
Mrunal Gandhi ....PETITIONER
V/S
Elster-instromet B. V. ....RESPONDENT
WITH COMMERCIAL ARBITRATION PETITION NO. 25 OF 2021 Elster Instromet B.v. ....PETITIONER V/S Mrunal Gandhi ....RESPONDENT Mr. Vikram Nankani, Senior Advocate a/w. Mr. Alok Jain, Mr. Ashish Rao, Ms. Ria Dalwani, Mr. Harshvardhan Nankani and Mr.Atharva Diwe i/by. Economic Laws Practice for Petitioner in CARBP/25/2021 and for Respondent No. 1 in ARBPL/2584/2023.
Mr. Darius Khambata, Senior Advocate a/w. Prachiti Shah and Ms. Bhavya Shah i/by. A & P Partners for Petitioner in ARBPL/2584/2023 and for Respondent in CARBP/25/2021. Mr. Zal Andhyarujina, Senior Advocate a/w. Mr. Karan Bhide, Ms. Prerna Gandhi and Mr. Anish Shahapurkar i/by. Ms. Prerna Gandhi for Respondent No. 3 in ARBPL/2584/2023.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE
J
DATE : 19th August, 2023
Page 1/2
::: Uploaded on - 19/08/2023 ::: Downloaded on - 20/08/2023 07:26:07 :::
P.C. :
Part Heard. Stand over to 21/08/2023 at 2.30 a.m./p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 19/08/2023 ::: Downloaded on - 20/08/2023 07:26:07 :::