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[Cites 0, Cited by 0] [Section 193(1)] [Section 193] [Entire Act]

State of West Bengal - Subsection

Section 193(1)(a) in West Bengal Municipal Act, 1993

(a)the size or sizes and the number of plots into which the land is proposed to be divided for the erection of buildings thereon and the purpose or purposes for which such buildings are to be used,