Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 51] [Entire Act] Union of India - Subsection Section 51(ii) in The Mental Health Act, 1987 (ii)where such person is mentally ill, whether he is incapable of taking care of himself and of managing his property, or incapable of managing his property only.
