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Gujarat High Court

Multibase India Limited vs Income Tax Officer & on 11 December, 2017

Bench: Harsha Devani, A.S. Supehia

                   C/SCA/22195/2017                                           ORDER



                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             SPECIAL CIVIL APPLICATION  NO. 22195 of 2017
         ===================================================
               MULTIBASE INDIA LIMITED....Petitioner(s)
                                 Versus
               INCOME TAX OFFICER  &  1....Respondent(s)
         ===================================================
         Appearance:
         MR B S SOPARKAR, ADVOCATE for Petitioner(s) No. 1
         ===================================================
         CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
                                 and
                 HONOURABLE MR.JUSTICE A.S. SUPEHIA
                            Date : 11/12/2017
                               ORAL ORDER

(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. B.S. Soparkar, learned advocate for  the  petitioner.  Issue   NOTICE,   returnable   on   29th  January 2018.  

Sd/­        [HARSHA DEVANI, J] Sd/­        [A. S. SUPEHIA, J] *** Bhavesh­[pps]* Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Dec 11 23:22:03 IST 2017