Gujarat High Court
Multibase India Limited vs Income Tax Officer & on 11 December, 2017
Bench: Harsha Devani, A.S. Supehia
C/SCA/22195/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 22195 of 2017
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MULTIBASE INDIA LIMITED....Petitioner(s)
Versus
INCOME TAX OFFICER & 1....Respondent(s)
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Appearance:
MR B S SOPARKAR, ADVOCATE for Petitioner(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE A.S. SUPEHIA
Date : 11/12/2017
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. B.S. Soparkar, learned advocate for the petitioner. Issue NOTICE, returnable on 29th January 2018.
Sd/ [HARSHA DEVANI, J] Sd/ [A. S. SUPEHIA, J] *** Bhavesh[pps]* Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Dec 11 23:22:03 IST 2017