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State of Puducherry - Section

Section 22 in Pondicherry University Act, 1985

22. The Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and Ordinances co-ordinate and exercise general supervision over the academic policies of the University.
(2)The constitution of the Academic Council, the term of office of its members and its powers and duties shall be prescribed by the Statutes.