Bombay High Court
Pawan Kumar S/O Vallabhdas Bhattad vs State Of Mah., Thr. P.S.O. P.S. Wardha, ... on 25 February, 2021
Author: Avinash G. Gharote
Bench: S.B. Shukre, Avinash G. Gharote
1 252wp211.20
IN THE HIGH COURT OF JUDICTURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL WRIT PETITION NO. 211 OF 2020
(Pawan Kumar s/o. Vallabhdas Bhattad .vs. State, through P.S,. Officer, Police Station,
Wardha and Others)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : SUNIL B. SHUKRE &
AVINASH G. GHAROTE, JJ.
DATE : 25.2.2021.
1. Issue notice for final disposal at the admission stage to the respondents returnable in three weeks.
2. Mr.A.S.Fulzele, learned Additional Public Prosecutor waives service for respondent nos.1 and 2.
JUDGE JUDGE
ssjaiswal
Digitally
signed by
Suraj Suraj Jaiswal
Date:
Jaiswal 2021.02.25
16:08:50
+0530