Section 3(2)(i) in The Customs Tariff Act, 1975

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(i) in The Customs Tariff Act, 1975

(i)the value of the imported article determined under sub-section (1) of the said section 14 or the tariff value of such article fixed under sub-section (2) of that section, as the case may be; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(2)(i) in The Customs Tariff Act, 1975