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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4) in Orissa Pani Panchayat Act, 2002

(4)[ The President, if not recalled earlier, and the members of the Executive Committee of the Project Committee shall hold office so long as they continue to be members of the General Body of the said Committee.] [Substituted vide O.G.E. No. 83 dated 20.1.2009.]