Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(d) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (d)"business" means purchase, sale, processing, value addition, storage, transportation and connected activities of agricultural produce;
