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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(2)The Committee constituted under sub-condition (1) may delegate such of its functions under these Conditions, as are approved by the State Government, to a Sub-Committee thereof.