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State of Tamilnadu - Section

Section 59 in Regulations of the Tamil Nadu Agricultural University

59. If an employee who is eligible to transport a conveyance at University expenses, or any member of his family travels in his own car, scooter or motorcycle during transfer, daily allowance for every 24 hours of journey as on tour will be paid to the employee and all the members of his family. Children below 12 years of age will be eligible for half daily allowance.