Section 33 in Bihar Agricultural University Act, 2010
33. Government Grants.
- The Government shall every year make the following lump sum grants to the University, namely:-(i)A grant not less than the estimated expenditure of pay and allowances of the staff contingencies, supplies and services of the University for proper functioning of University;(ii)A grant to meet such additional items of expenditure, recurring and non-recurring as the State Government deem necessary.
