Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Pratap Singh vs Prahlad Singh on 19 April, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 343 of 2023 (PRATAP SINGH AND OTHERS Vs PRAHLAD SINGH AND OTHERS) Dated : 19-04-2023 Shri Rakesh Jain - Advocate for the appellants.

Ms. Prashansa Bais - PL for the State.

At request of counsel for the appellants, list next week.

(G.S. AHLUWALIA) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2023.04.20 18:14:02 IST