Madhya Pradesh High Court
Pratap Singh vs Prahlad Singh on 19 April, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 343 of 2023 (PRATAP SINGH AND OTHERS Vs PRAHLAD SINGH AND OTHERS) Dated : 19-04-2023 Shri Rakesh Jain - Advocate for the appellants.
Ms. Prashansa Bais - PL for the State.
At request of counsel for the appellants, list next week.
(G.S. AHLUWALIA) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2023.04.20 18:14:02 IST