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[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(3)(xiv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xiv)report of Intelligence Quotient (I.Q) testing, aptitude testing, cognitive assessment, educational or vocational tests, if conducted;