Supreme Court - Daily Orders
Puneet Sabharwal vs Cbi on 25 July, 2023
Author: Vikram Nath
Bench: Vikram Nath
SLP(Crl) No. 2044/2021 etc,
ITEM NO.15 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2044/2021
(Arising out of impugned final judgment and order dated 01-12-2020
in WPCRL No. 200/2010 passed by the High Court of Delhi at New
Delhi)
PUNEET SABHARWAL Petitioner(s)
VERSUS
CBI Respondent(s)
( IA No. 61061/2021 - INTERVENTION APPLICATION)
WITH
SLP(Crl) No. 2685/2021 (II-C)
( FOR INTERVENTION APPLICATION ON IA 61108/2021
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
1842/2023
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
23087/2023
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
82135/2023
IA No. 61108/2021 - INTERVENTION APPLICATION
IA No. 1842/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 82135/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 23087/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 25-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Viresh B. Saharya, AOR
Signature Not Verified Mr. Akshat Agarwal, Adv.
Digitally signed by
SONIA BHASIN
Date: 2023.07.26
14:32:57 IST
Reason:
For Respondent(s) Mr. K M Nataraj, A.S.G.
Mr. Sanjay Kumar Tyagi, Adv.
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SLP(Crl) No. 2044/2021 etc,
Mr. Rajan Kumar Chourasia, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Shantnu Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. D. K. Devesh, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner for filing rejoinder affidavit, the matters are adjourned for four weeks.
(SONIA BHASIN) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
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