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Supreme Court - Daily Orders

Puneet Sabharwal vs Cbi on 25 July, 2023

Author: Vikram Nath

Bench: Vikram Nath

                                                                    SLP(Crl) No. 2044/2021 etc,




     ITEM NO.15                          COURT NO.12                  SECTION II-C

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s). 2044/2021
     (Arising out of impugned final judgment and order dated 01-12-2020
     in WPCRL No. 200/2010 passed by the High Court of Delhi at New
     Delhi)

     PUNEET SABHARWAL                                                 Petitioner(s)

                                                VERSUS

     CBI                                                              Respondent(s)


     ( IA No. 61061/2021 - INTERVENTION APPLICATION)

     WITH
     SLP(Crl) No. 2685/2021 (II-C)
     ( FOR INTERVENTION APPLICATION ON IA 61108/2021
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     1842/2023
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     23087/2023
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     82135/2023
     IA No. 61108/2021 - INTERVENTION APPLICATION
     IA No. 1842/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 82135/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 23087/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 25-07-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAM NATH
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH


     For Petitioner(s)             Mr. Viresh B. Saharya, AOR
Signature Not Verified             Mr. Akshat Agarwal, Adv.
Digitally signed by
SONIA BHASIN
Date: 2023.07.26
14:32:57 IST
Reason:

     For Respondent(s)             Mr. K M Nataraj, A.S.G.
                                   Mr. Sanjay Kumar Tyagi, Adv.

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                                                  SLP(Crl) No. 2044/2021 etc,




                Mr. Rajan Kumar Chourasia, Adv.
                Mr. Padmesh Mishra, Adv.
                Mr. Navanjay Mahapatra, Adv.
                Mr. Shantnu Sharma, Adv.
                Mr. Arvind Kumar Sharma, AOR

                Mr. D. K. Devesh, AOR


       UPON hearing the counsel the Court made the following
                        O R D E R

In view of the letter circulated by learned counsel for the petitioner for filing rejoinder affidavit, the matters are adjourned for four weeks.

 (SONIA BHASIN)                                  (RANJANA SHAILEY)
COURT MASTER (SH)                               COURT MASTER (NSH)




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