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[Cites 0, Cited by 0] [Section 131B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 131B(2) in The M.P. Factories Rules, 1962

(2)The Ambulance should have the following equipments :-
(a)General :
- A wheeled stretcher with folding and adjusting devices, with the head of the stretcher capable of being tilted upward;- Fixed suction unit with equipment;- Fixed oxygen supply with equipment;- Pillow with case, sheets, blankets, Towels;- Emesis bag, -Bed pan, -Urinal, -Glass;
(b)Safety equipment :
- Flares with life of 30 minutes, Flood lights;- Flash lights, -Fire extinguisher dry power type;- Insulated gauntlets;
(c)Emergency care equipments : (i) Resuscitation :
- Portable suction unit, portable oxygen units;- Bag-value-mask, hand operated artificial ventilation unit;- Airways, Mouth gage, -Trecheestomy adoptors;- Short spine board, -I.V. Fluids with administration unit;- B.P. manometer, Cugg, -Stethoscope.
(ii)Immobilization :
- Long and short padded boards, -Wire ladder splints;- Triangular bandage, -Long and short spine boards.
(iii)Dressings :
- Gauze pads-4" x 4", -Universal dressing 10" x 36";- Roll of aluminium foils, -Soft roller bandages 6" x 3" 5 yards, -Adhesive taps in 3" roll, -Safety pins;- Bandage sheets, -Burn sheet.
(iv)Poisoning :
- Syrup of Ipecae, -Activated Charcoal; Pre-packeted in doses, -Snake bite kit;- Drinking water.
(v)Emergency Medicines :
- As per requirement (under the advice of Medical Officer only).