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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2) in West Bengal Shops and Establishments Rules, 1964

(2)The notice of appeal shall be in the form of a memorandum setting forth concisely the grounds of objection to the order or recommendation against which the appeal is preferred and bearing a Court-tee stamp of fifty paise and shall be accompanied by a copy of the order or recommendation appealed against.