Madhya Pradesh High Court
Heeralal Patel vs Registrar Public Trust And Sub ... on 13 April, 2017
WP-11157-2016 (HEERALAL PA TEL Vs REGISTRAR PUBLIC TR UST AND SUB DIVISIONAL OFFICER) 1 3 - 04-2 0 1 7 Parties through their counsel. As prayed, list in the week commencing 1.5.2017. Interim relief, if any, to continue. (SUBODH ABHYANKAR) JUDGE DV