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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(1)(b) in Orissa Value Added Tax Act, 2004

(b)Furnish such information relating to the stock of goods or purchases, sales or deliveries of goods, or any other information relating to his business, as may be deemed necessary for the purpose of this Act;