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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Himachal Pradesh - Subsection

Section 109(1) in Himachal Pradesh Co-Operative Societies Act, 1968

(1)The State Government may, for the whole or any part of the State and for any co-operative society or class of cooperative societies after previous publication, make rules to carry out the purposes of this Act.