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[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(8)(b) in Kerala University of Fisheries and Ocean Studies Act, 2010

(b)a grant not less than the estimated net expenditure towards pay and allowances of the staff, contingencies, supplies and services of the University other than that towards the activities of the institutions referred to in clause (a);