Karnataka High Court
Khaseem Peera S/O Late Khaja Hussain vs The State Of Karnataka on 24 February, 2026
Author: V.Srishananda
Bench: V.Srishananda
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NC: 2026:KHC-D:2899
CRL.P No. 104775 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 24TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE V.SRISHANANDA
CRIMINAL PETITION No.104775 OF 2025
(482(CR.PC)/528(BNSS))
BETWEEN:
1. KHASEEM PEERA S/O LATE KHAJA HUSSAIN
AGE 28 YEARS, OCC. WELDER
R/O. 24TH WARD BEHIDN MEER ALAM,
DARGA SIRASANAKALLU, HOSAPETE,
TQ. AND DIST. VIJAYANGAR.
2. HUSSAIN S. S/O MABU S.
AGE 25 YEARS, OCC. ELECTRICIAN
R/O. 13TH WARD, NEAR PRASHANTH,
HOTEL THORANAGALLU STATION, SANDOORU,
TQ. AND DIST. BALLARI.
CHANDRASHEKAR
LAXMAN
KATTIMANI
3. MAHAMMED RAFI S/O IMAM SAB
AGE 33 YEARS, OCC. PRIVATE FIRM EMPLOYEE
R/O KALEKUDTHI VILLAGE,
KANEKALLU MANDALA ANDHRA,
Digitally signed by NOW RESIDING AT THORANGALLU SANDOORU,
CHANDRASHEKAR
LAXMAN TQ. AND DIST. BELLARI PIN CODE.
KATTIMANI
Date: 2026.02.24
18:18:59 +0530
4. HANUMANTHAPPA C. S/O LATE BALAPPA
AGE 42 YEARS, OCC. LABOURER
R/O. 9TH WARD, GUNDINAKERI, HARAPANAHALLI
NOW RESIDING AT 21ST WARD,
HOSAPETE TQ. HOSAPETE AND DIST. VIJAYANGARA.
5. OBALESH S/O SANNA OBAYYA
AGE 54 YEARS, OCC. CONTRACTOR,
R/O. HOUSE NO.30398, 9TH WARD,
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4TH CROSS NEAR JANDA KA, HOSAPETE
TQ. HOSAPETE DIST. VIJAYANAGAR.
6. JILAN BHASHA S/O LATE MASTAN BHASHA
AGE 30 YEARS, OCC. DRIVER,
R/O. 22ND WARD, NEAR ANJUMAN,
SHADI MAHAL, AZAD NAGARA, HOSAPETE,
HOSAPETE TQ AND DIST VIJAYANAGAR.
7. NASEER HUSSAIN S/O HUSSAIN SAB
AGE 28 YEARS, OCC. UNEMPLOYED,
R/O. 9TH WARD 4TH CROSS,
S L CHOUKI, HOSAPETE,
TQ. AND DSIT. VIJAYANAGAR.
8. YARISWAMY G. S/O AJINAPPA
AGE 62 YEARS, OCC. BUSINESSMAN
R/O. 21ST WARD, MATHAPATHI ONI,
MAIN BAZAAR, HOSAPETE,
TQ. AND DIST. VIJAYANGARA.
9. RANGANAYAKALU B. S/O B. MALLIKARJUNA
AGE 32 YEARS, OCC. MECHANIC,
R/O. HOUSE NO 149,
THIMMALAPURA RAILWAY STATION, KUDUT,
TQ. SANDOORU AND DIST. BELLARI.
10. HUSSAIN BHASHA S/O HONNURU VALI
AGE 26 YEARS, OCC. MECHANIC
R/O. 18TH WARD, NEAR PUNJAB BANK,
JNR CAMP THORANAGALL,
TQ. SANDOORU AND DIST. BELLARI.
11. ANJANEYALU S/O LATE ADIVEPPA
AGE 36 YEARS, OCC. DRIVER,
R/O. 21ST WARD ANKALAMMA ROAD,
THORANAGALLU STATION T.,
TQ. SANDOORU AND DIST. BELLARI.
12. LOKESH S/O PEDDA MASTHANI
AGE 25 YEARS, OCC. HELPER
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HC-KAR
R/O. 6TH WARD NEAR,
SUNKLAMMA TEMPLE,
B R CAMP, RAILWAY SANDOORU,
TQ. SANDOORU AND DIST. BELLARI.
13. ALIPEER S/O ABDUL KAREEM
AGE 32 YEARS, OCC. DRIVER
R/O. 18TH WARD, OPT PANJAB BANK,
RAILWAY STATION, THORA, SANDOORU
TQ SANDOORU AND DIST BELLARI.
14. HULIGESH H. S/O LATE DURUGAPPA
AGE 41 YEARS, OCC. CABLE OPERATORS
R/O. 7TH WARD, 4TH CROSS,
CHAPPARADALLI ANANTHASHAYANA, HOSAPETE,
TQ. HOSAPETE AND DIST. VIJAYANAGAR,
...PETITIONERS
(BY SRI. MANOJ N. BIKKANNAVAR, ADVOCATE)-ABSENT
AND:
THE STATE OF KARNATAKA
REP BY ITS STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA DHARWAD BENCH,
AT DHARWAD
(THROUGH RURAL POLICE STATION HOSAPETE)
PIN CODE 580001.
...RESPONDENT
(BY SMT. KIRTILATA R. PATIL, HCGP)
THIS CRIMINAL PETITION IS FILED U/S 528 OF BNSS,
2023, SEEKING TO QUASH THE ENTIRE CRIMINAL
PROCEEDINGS WITH C.C. NO.473/2025 ARISING OUT OF
(CRIME NO. 11/2025) REGISTERED BY HOSPETE RURAL PS FOR
THE OFFENCES PUNISHABLE U/S.112 OF BNS PENDING BEFORE
THE LEARNED II ACJ AND JMFC, HOSAPETE, WITH RESPECT TO
PETITIONERS/ ACCUSED NO. 1 TO 14, IN THE INTEREST OF
JUSTICE.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
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HC-KAR
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE V.SRISHANANDA) None present on behalf of the petitioners. Even on last date, there was no representation.
2. Order sheet discloses that petitioners are not interested in prosecuting the matter diligently.
3. Accordingly, Criminal Petition is dismissed for non prosecution.
Sd/-
(V.SRISHANANDA) JUDGE kcm CT-CMU LIST NO.: 1 SL NO.: 47