Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6) in Punjab State Human Rights Commission (Annual Statement of Accounts) Rules, 2004

(6)The annual statement of accounts shall be submitted to the Audit Officer on or before the 30th June, of the following year to which the accounts relate, who shall audit the accounts and submit his report (hereinafter called the Audit Report).