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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(c) in The Easements Act, 1977 (1920 A.D.)

(c)A, as the owner of a farm, has a right to take, for the purpose of manuring his farm, leaves which have fallen from the trees on B's land. A buys a Field and unites it to his farm. A is not thereby entitled to take leaves to manure this field.