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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(8) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(8)The Registrar shall exercise such other powers and perform such other duties as are laid down under this Act or as may be conferred or imposed on him by the Statutes or as may be directed by the Vice-Chancellor.