Section 11(1) in Hyderabad City Police Act, 1348 F
(1)The [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] may,-(a)divide the City of Hyderabad into any particular and fixed number of police divisions;(b)divide the divisions into as many sections and beats as may appear to him to be proper;(c)fix the limits and extent of such divisions and sections.
