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[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Chattisgarh - Subsection

Section 193(iii) in The Chhattisgarh Motor Vehicles Rules, 1994

(iii)any land tractor, land implement, agricultural trailer, equipped with pneumatic tyres having axle weight not exceeding three thousand kilograms or any trailer used solely for the haulage of fallen trees or such other heavy loads as cannot be carried on springs;