Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 91E in The Rajasthan Urban Improvement Act, 1959 91E. Fines payable to the Trust. - All fines realised in connection with prosecution under this Act shall be paid to the Trust concerned.
