Supreme Court - Daily Orders
Haryana State Industrial And ... vs Parle Biscuits Pvt. Ltd. on 2 August, 2019
ITEM NO.66 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 10111-
10112/2019
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION
LIMITED & ORS.Petitioner(s)
VERSUS
PARLE BISCUITS PVT. LTD. Respondent(s)
Date : 02-08-2019 These petitions were called on for hearing today.
For Petitioner(s)
Mr Shekhar Raj Sharma, Adv.
Mr. Sanjay Kumar Visen, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner has not filed spare copies. However, ld. Counsel for the petitioner submitted that he will be filing spare copies during the course of the day. If spare copies are not filed, registry to process the matter as per rules for listing before the Hon'ble Judge in Chamber for orders. If spare copies are filed, process immediately and list again on 29.11.2019.
Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.08.06 ANIL LAXMAN PANSARE 14:52:32 IST Reason: Registrar