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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(3) in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966

(3)"Presiding Officer" means the officer presiding under sub-section (4) of Section 28 of the Act at the meeting convened for consideration of the motion of no-confidence.