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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1)(a) in Karnataka Ministers Salaries And Allowances Act, 1956.

(a)for the journey in respect of assuming office, to the City of Bangalore, from his usual place of residence in the State if it is outside the City, and