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[Cites 0, Cited by 0] [Section 207(3)] [Section 207] [Entire Act]

Union of India - Subsection

Section 207(3)(c) in The Navy (Pay And Allowances) Regulations, 1966

(c)when, in the opinion of the accommodation allotting authority, the sailor concerned is suitably housed irrespective of the scale of accommodation laid down;