Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Goa - Subsection Section 82(c) in The Goa Panchayat Raj Act, 1994 (c)due regard shall be had in making such entry to the social and religious usages of the occupants of the premises entered;
