Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 19. Change in name of an Insurance Web Aggregator. - An Insurance Web Aggregator shall take the prior approval of the Authority for change of its name.
