Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

(2)Every application under sub-section (1) shall be made in such form and shall be accompanied by such fees as may be prescribed.