Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(a) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(a)that except with the previous permission of the Government, neither the land shall be sub-divided nor the land or any sub-division thereof be disposed of;