Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Meghalaya - Subsection Section 10(ii) in Meghalaya Excise (Amendment) Act, 1974 (ii)in Clause (a) of sub-section (4) between the words "office" and "empowered" the words "or any other officer or any person" shall be inserted.
