Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115(4)] [Section 115] [Entire Act] Union of India - Subsection Section 115(4)(a) in The Aircraft Rules, 1937 (a)Every licence holder shall certify the accuracy of the entries in his log book with respect to the watch period at least at the end of each calendar month.